LAWS(GJH)-2013-3-93

EXECUTIVE ENGINEER Vs. DHIRUBHAI HARIBHAI PATEL

Decided On March 28, 2013
EXECUTIVE ENGINEER Appellant
V/S
Dhirubhai Haribhai Patel Respondents

JUDGEMENT

(1.) AS common question of law and facts arise in these group of petitions they are disposed of by this common judgment and order.

(2.) THE facts leading to the present Special Civil Applications in a nutshell are as under;

(3.) UNDER the circumstances, this Court heard Shri K.M. Parikh, learned advocate appearing on behalf of the petitioner and Ms. Lopa Bhatt, learned advocate appearing on behalf of the contesting respondents-original claimants.