FAROOK SHAIKH Vs. STATE OF GUJARAT

Referred Judgements :-

AJIT D. PADIWAL,ADVOCATE V. UNION OF INDIA [REFERRED TO]
T.N.GODAVARMAN THIRUMULPAD V. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
LORD KRISHNA TEXTILE MILLS VS. ITS WORKMEN [REFERRED TO]
R OBLISWAMI NAIDU VS. ADDITIONAL STATE TRANSPORT APPELLATE TRIBUNAL MADRAS [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
TEJPAL SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
RURAL LITIGATION AND ENTITLEMENT KENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
TARUN BHARAT SANGH ALWAR VS. UNION OF INDIA [REFERRED TO]
BAGAWATI TEA ESTATES LIMITED VS. GOVERNMENT OF INDIA [REFERRED TO]
UNION OF INDIA VS. VINOD KUMAR [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
SUPREME COURT MONITORING COMMITTEE VS. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY [REFERRED TO]
T N GODAVARMAN THIRUMULKPAD VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [REFERRED TO]
M I BUILDERS PVT LIMITED VS. RADHEY SHYAM SAHU [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
T N GODAVARMAN THIRUMALPAD VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
B SINGH VS. UNION OF INDIA [REFERRED TO]
JAYA CHANDRA MOHAPATRA VS. LAND ACQUITION OFFICER [REFERRED TO]
JAMSHED N GUZDAR VS. STATE OF MAHARASHTRA [REFERRED TO]
DUDHGANGA VIKAS SEVA SANSTHA MARYADIT VS. DISTT COLLECTOR KOLHAPUR [REFERRED TO]
BEED DISTRICT CENTRAL CO OPERATIVE BANK LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
MUNI SUVRAT SWAMI JAIN S M P SANGH VS. ARUN NATHURAM GAIKWAD [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [REFERRED TO]
PROMOTERS ALIAS BUILDERS ASSOCIATION OF PUNE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
INDIAN CHARGE CHROME LTD VS. JAGDISH RAI PURI [REFERRED TO]
NATURE LOVERS MOVEMENT VS. STATE OF KERALA [REFERRED TO]
STATE VS. PARMESHWARAN SUBRAMANI [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
ASHOK KUMAR DAS VS. UNIVERSITY OF BURDWAN [REFERRED TO]
KUNGA NIMA LEPCHA VS. STATE OF SIKKIM [REFERRED TO]
GRID CORPORATION OF ORISSA LTD VS. EASTERN METALS AND FERRO ALLOYS [REFERRED TO]
D VELUSAMY VS. D PATCHAIAMMAL [REFERRED TO]
P SESHADRI VS. S MANGATI GOPAL REDDY [REFERRED TO]
K BALAKRISHNAN NAMBIAR VS. STATE OF KARNATAKA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
LAFARGE UMIAM MINING PVT LTD VS. UNION OF INDIA [REFERRED TO]
SHARMA TRANSPORTS VS. STATE OF MAHARASHTRA [REFERRED TO]
PINCL CHIEF CONSERVATOR OF FOREST VS. J K JOHNSON [REFERRED TO]
MICHIGAN RUBBER INDIA LTD VS. STATE OF KARNATAKA [REFERRED TO]
SUDHIR C SHAH VS. GUJARAT URJA VIKAS NIGAM LIMITED [REFERRED TO]
B SARASWATHI VS. TAHSILDAR POONAMALLEE TALUK THIRUVALLUR DISTRICT [REFERRED TO]
UNION OF INDIA VS. BILASH CHAND JAIN [REFERRED TO]
GODAVARMAN THIRUMULPAD T. N. VS. UNION OF INDIA [REFERRED TO]