TARUNBHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

BASANTI VS. STATE OF HIMACHAL PRADESH:ASSOO ALIAS ASO RAM [REFERRED TO]
MAKHAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
BHERU SINGH S O KALYAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
RAVINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
ROTASH VS. STATE OF RAJASTHAN [REFERRED TO]
PONUSAMY VS. STATE OF TAMIL NADU [REFERRED TO]
ARUMUGAM VS. STATE OF TAMIL NADU [REFERRED TO]
STATE VS. SARAVANAN [REFERRED TO]
MAHENDRA PRATAP SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
VISHNU VS. STATE OF RAJASTHAN [REFERRED TO]
RANJIT SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUNIL KUMAR SAMBHUDAYAL GUPTA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF U P VS. NARESH [REFERRED TO]
SANDEEP VS. STATE OF U P [REFERRED TO]
MUNNA KUMAR UPADHYAYA ALIAS MUNNA UPADHYAYA VS. STATE OF ANDHRA [REFERRED TO]
JITENDER KUMAR VS. STATE OF HARAYANA [REFERRED TO]
SHYAMAL GHOSH VS. STATE OF WEST BENGAL [REFERRED TO]
VAHAJI RAVAJI THAKORE VS. STATE OF GUJARAT [REFERRED TO]
RAMESHBHAI HAJABHAI CHACHIYA VS. STATE OF GUJARAT [REFERRED TO]
JAYANT PURSHOTTAM SONI VS. K G LAHIRI [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [REFERRED TO]
HARIVADAN BABUBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
ANUJ KUMAR GUPTA @ SETHI GUPTA VS. STATE OF BIHAR [REFERRED TO]
ANNAPURNA VS. STATE OF U P [REFERRED TO]