LAWS(GJH)-2013-6-2

GANGJI DADUBHAI CHANDE Vs. STATE OF GUJARAT

Decided On June 14, 2013
Gangji Dadubhai Chande Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) PETITIONERS of this group of petitions have raised grievance against reduction in and/or non- granting of benefits of pay scale of Rs.4000-6000 for the post of Engine Driver under the respondent No.2 to 4.

(2.) THE petitioners of Special Civil Application No. 23739 of 2005, 23740 of 2005, 23741 of 2005, 434 of 201 and 667 of 2003 have retired pending the petitions.

(3.) THE petition is opposed by reply affidavit stating that the petitioner, on promotion was given revised pay scale of Rs.950-1500 which was revised to Rs.3050-4590 and said pay scale was paid to the engine drivers of the respondent Board. It is further stated that the pay scale for the engine driver of the State Government cannot be made available to the petitioner.