(1.) BY way of this petition, the petitioners have prayed for following reliefs:-
(2.) THE brief facts of the present case are as under:-
(3.) HE further contended that when this matter was
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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