C.G. KHAGRAM Vs. MANAGER

Referred Judgements :-

ANAND BAZAR PATRIKA (PRIVATE),LTD. V. ITS WORKMAN [REFERRED TO]
SUDHIRKUMAR SURINDERKUMAR ROY V. M/S. FERRO EMPLOYEES KOCHEN LIMITED [REFERRED TO]
P.V.K. DISTILLERY LIMITED V. MAHENDRA RAM [REFERRED TO]
SHANKARBHAI NATHALAL PRAJAPATI V. MAIZE PRODUCTS [REFERRED TO]
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED VS. BURMA SHELL MANAGEMENT STAFF ASSOCIATION [REFERRED TO]
S K VERMA VS. MAHESH CHANDRA [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. KISHAN BHAGERIA [REFERRED TO]
H R ADYANTHAYA OTHERS VS. SANDOZ INDIA LTD [REFERRED TO]
PRAMOD JHA VS. STATE OF BIHAR [REFERRED TO]
MUKESH K TRIPATHI VS. SENIOR DIVISIONAL MANAGER L I C [REFERRED TO]
NOVARTIS INDIA LTD VS. STATE OF WEST BENGAL [REFERRED TO]
DEVINDER SINGH VS. MUNICIPAL COUNCIL SANAUR [REFERRED TO]
ARUN MILLS LIMITED VS. CHANDRAPRASAD C TRVIEDI DR [REFERRED TO]
MAYANK DESAI VS. SAYAJI IRON AND ENGG CO LTD [REFERRED TO]
EXECUTIVE ENGINEER VS. LEKH RAJ [REFERRED TO]
KESHOD NAGAR PALIKA VS. PANKAJGIRI JAVERGIRI [REFERRED TO]