ALEMBIC PHARMACEUTICALS LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY

Referred Judgements :-

KIRKNESS V. JOHN HUDSON AND CO. LTD. [REFERRED TO]
QUEBEC RAILWAY LIGHT HEAT AND POWER CO. V. VANDRAY [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED STANDARD VACUUM OIL CO VS. COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER [REFERRED TO]
BIHTA CO OPERATIVE DEVELOPMENT AND CANE MARKETING UNION LIMITED VS. BANK OF BIHAR [REFERRED TO]
DATTATRAYA GOVIND MAHAJAN STATE OF UTTAR PRADESH STATE OF PUNJAB NAGAORAO MAROTRAO INGOLE VS. STATE OF MAHARASHTRA:RAJESH PACHAURI:SUCHA SINGHS:STATE OF MAHARASHTRA [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
LABOUR CONTRACT CO OPERATIVE SOCIETY PALIKUR KURNOOL DISTT REP VS. DIRECTOR OF MINES AND GEOLOGY HYDERABAD [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
HINDUSTHAN COMMERCIAL BANK LTD VS. HINDUSTHAN GANERAL ELECTRICAL CORPORATION PVT LTD [REFERRED TO]