(1.) HEARD Mr.K.S. Chandrani, learned advocate for the petitioners, Mr. Hardik Raval, learned advocate for respondent No.2 and Mr. K.P. Raval, learned APP.
(2.) PRESENT petition came to be admitted under order dated 13.6.2013.
(3.) THE relevant part of the affidavit dated 4.6.2013 reads thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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