(1.) By this petition, Rajkumar Silk Mills through its Partner- Shri Swami Rajbharati Chananmal Sahani, has approached this Court being aggrieved by an order dated 11.9.2004 passed below Exh. 6 in Special Civil Suit No3. 214 of 2004 by the learned Civil Judge (S.D.), Surat.
(2.) It so happened that when this matter came up for consideration on 21.9,2004, the Court passed the following order:
(3.) At this juncture, it will be appropriate to look into the contents of Para- 10(D):