(1.) REVENUE is in appeal against judgment of the Income Tax Appellate Tribunal dt. 20 -7 -2012 raising following question for our consideration:
(2.) IN the decision in case of Radhe Developers (supra), we had observed as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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