LAWS(GJH)-2003-1-52

GE LIGHTING INDIA LTD Vs. GUJARAT MAZDOOR PANCHAYAT

Decided On January 24, 2003
GE Lighting India Ltd Appellant
V/S
GUJARAT MAZDOOR PANCHAYAT Respondents

JUDGEMENT

(1.) xxx xxx xxx

(2.) xxx xxx xxx

(3.) xxx xxx xxx