LAWS(GJH)-2003-8-50

CHANDRASINH KHODUBHA JADEJA Vs. SOCIAL WORKS DEPARTMENT

Decided On August 01, 2003
CHANDRASINH KHODUBHA JADEJA Appellant
V/S
SOCIAL WORKS DEPARTMENT Respondents

JUDGEMENT

(1.) HEARD Mr. Yatin Soni, learned advocate appearing for petitioner and Mr. JR Nanavati with Mr. AR Thacker learned Senior Advocate appearing for the respondent University. For the reasons recorded hereinafter, the petition is dismissed. The interim relief granted earlier is vacated. Ld. advocate Mr. Yatin Soni, requests for staying the order of this court. However, the request is refused.