C J THAKKAR Vs. STATE OF GUJARAT

Referred Judgements :-

DAYA SHANKAR LAL V. VICE-CHANCELLOR,UNIVERSITY OF ALLAHABAD [REFERRED]
S.N.MATHUR V. GORAKHPUR UNIVERSITY,GORAKHPUR [REFERRED]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED]
STATE OF KERALA VS. M PADMANABHAN NAIR [REFERRED]
R KAPUR VS. DIRECTOR OF INSPECTION PAINTING AND PUBLICATION INCOME TAX [REFERRED]
VIJAY L MALHROTRA VS. STATE OF UTTAR PRADESH [REFERRED]
WAZIR CHAND VS. UNION OF INDIA [REFERRED]
TARLOCHAN DEV SHARMA VS. STATE OF PUNJAB [REFERRED]
GORAKHAPUR UNIVERSITY VS. SHITLA PRASHAD NAGENDRA [REFERRED]
M S GREWAL VS. DEEP CHAND SOOD [REFERRED]
KERALA STATE ROAD TRANSPORT CORPORATION VS. K O VARGHESE [REFERRED]
NARAIN LAL VS. STATE OF RAJASTHAN [REFERRED]