LAWS(GJH)-1992-8-44

ABDUL RAZAK ABDUL SATAR Vs. MARIAMBAI PIRMOHMAD CHINIWALA

Decided On August 19, 1992

Abdul Razak Abdul Satar Appellant

V/S

Mariambai Pirmohmad Chiniwala Respondents

Referred Judgements :-

KESHAVLAL LALLUBHAI PATEL VS. LALBHAI TRIKUMLAL MILLS LIMITED [REFERRED TO]

JUDGEMENT

(1.) Rule discharged.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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