LAWS(GJH)-1992-7-40

MEMON NOORMOHMAD ADAM SINCE DECEASED THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES MEMON KHATIJABAI ABUBAKAR & OTHERS Vs. MIYANJI ABDULKADER NANAMIYAN AND OTHERS

Decided On July 23, 1992

Memon Noormohmad Adam since deceased through his heirs and legal representatives Memon Khatijabai Abubakar And Others Appellant

V/S

Miyanji Abdulkader Nanamiyan and Others Respondents

Referred Judgements :-

MITHILESH KUMARI VS. PREM BEHARI KHARE [REFERRED TO]

JUDGEMENT

(1.) Rule discharged.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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