LAWS(GJH)-1982-10-5

STATE OF GUJARAT Vs. JANAK BALMUKUND KHATRI

Decided On October 29, 1982
STATE OF GUJARAT Appellant
V/S
JANAK BALMUKUND KHATRI Respondents

JUDGEMENT

(1.) XXX xxx xxx

(2.) XXX xxx xxx

(3.) XXX xxx xxx