(1.) S.H.SHETH J.
(2.) THIS Civil Revision Application is directed against the order of the Taxing Officer.
(3.) THE award was filed in the Court. THE plaintiff filed objections to the award. THEy were rejected by the trial Court and the trial Court made the following composite order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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