LAWS(GJH)-2022-12-672

KUSUMBEN MANOJBHAI PRAJAPATI Vs. KARAJISAN GRAM PANCHAYAT

Decided On December 06, 2022
Kusumben Manojbhai Prajapati Appellant
V/S
Karajisan Gram Panchayat Respondents

JUDGEMENT

(1.) Heard Mr. Krunal G. Patel, learned advocate for the petitioner. Though served, nobody appears for the respondent.

(2.) The prayer in this petition is to direct the respondent authority to change date of birth from 7/4/1983 to 7/6/1982. For the purpose, xerox copies of Aadhar Card, Pan Card and Passport are submitted with the memo of the petition.

(3.) In an order passed in an identical situation namely; in SCA No.6945 of 2022 dtd. 9/11/2022, the Court passed the following order: