REGENT COMPUTRONICS PVT. LTD.

Kanubhai Khodabhai Parmar Appellant

V/S

Makwana Mohanbhai Motibhai Respondents

Referred Judgements :-

MUNICIPAL COUNCIL,SUJANPUR V. SURINDER KUMAR [REFERRED TO]
RANGE FOREST OFFICER VS. S T HADIMANI [REFERRED TO]
ESSEN DEINKI VS. RAJIV KUMAR [REFERRED TO]
RAJASTHAN STATE GANGANAGAR S MILLS LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
R M YELLATTI VS. ASST EXECUTIVE ENGINEER [REFERRED TO]
KRISHNA BHAGYA JALA NIGAM LTD VS. MOHAMMED RAFI [REFERRED TO]
KRISHNA BHAGYA JALA NIGAM LTD VS. MOHAMMED RAFI [REFERRED TO]

JUDGEMENT

(1.) Rule. Learned advocate Mr. Darshil Thakkar, learned advocate appearing for the respondents waives service of notice of Rule in all these petitions.

(2.) With the consent of the learned advocates for the respective parties, these petitions are taken up for final hearing today.

(3.) Heard Mr. Rishin R. Patel, learned counsel appearing for the petitioners and Mr. Darshil Thakkar, learned advocate for Mr. Ashish H. Shah, learned advocate for the respondent - Workmen.

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KANUBHAI KHODABHAI PARMAR Vs. MAKWANA MOHANBHAI MOTIBHAI

Referred Judgements :-

JUDGEMENT

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