VIDYA RAMESH CHAND SHAH Vs. STATE OF GUJARAT

Referred Judgements :-

LOUIS DE RAEDT V. UNION OF INDIA [REFERRED TO]
MURLI S. DEVDA VS. UNION OF INDIA [REFERRED TO]
HANS MULLER OF NIIN?NL IIRG VS. SUPERINTCNDENT PRESIDENCY JAIL CALCUTTA [REFERRED TO]
MOHAMED REZA DEBSTANI VS. STATE OF BOMBAY OTNWS [REFERRED TO]
ANWAR VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
ABDUS SAMAD VS. STATE OF WEST BENGAL [REFERRED TO]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
RUDUL SAH VS. STATE OF BIHAR [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
PARMANAND KATARA VS. UNION OF INDIA [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
CONSUMER EDUCATION AND RESEARCH CENTRE VS. UNION OF INDIA [REFERRED TO]
PASCHIM BANGA KHET MAZDOOR SAMITY VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF PUNJAB VS. MOHINDER SINGH CHAWLA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
BOMBAY DYEING AND MFG CO LTD VS. BOMBAY ENVIRONMENT ACTION GROUP [REFERRED TO]
CONFEDERATION OF EX-SERVICEMEN ASSOCIATIONS VS. UNION OF INDIA [REFERRED TO]
LAXMI PRASAD VS. SHIV PAL [REFERRED TO]
SK MD SOLEMAN VS. STATE OF WEST BENGAL [REFERRED TO]
SONDUR GOPAL VS. SONDUR RAJINI [REFERRED TO]
BALRAM PRASAD VS. KUNAL SAHA [REFERRED TO]
OCCUPATIONAL HEALTH AND SAFETY ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
DEVIKA BISWAS VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. MOOL CHAND KHAIRATI RAM TRUST [REFERRED TO]
RAJDEEP GHOSH VS. STATE OF ASSAM & ORS [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
ASSOCIATION OF MEDICAL SUPER SPECIALITY ASPIRANTS AND RESIDENTS VS. UNION OF INDIA [REFERRED TO]