BHAVENDRA HASMUKHLAL PATADIA Vs. UNION OF INDIA

Referred Judgements :-

C. G. SHANMUGHAM V. UNION OF INDIA [REFERRED TO]
ELECTION COMMISSION INDIA VS. UNION OF INDIA [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
LT COL KHAJOOR SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF RAJASTHAN VS. SWAIKA PROPERTIES [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. UTPAL KUMAR BASU [REFERRED TO]
NAVINCHANDRA N MAJITHIA VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
MUSARAF HOSSAIN KHAN VS. BHAGHEERATHA ENGG [REFERRED TO]
OM PRAKASH SRIVASTAVA VS. UNION OF INDIA [REFERRED TO]
AMBICA INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
EASTERN COALFIELDS LTD VS. KALYAN BANERJEE [REFERRED TO]
RAJENDRAN CHINGARAVELU VS. R K MISHRA ADDL COMMISSIONER OF IT [REFERRED TO]
STERLING AGRO INDUSTRIES LTD VS. UNION OF INDIA [REFERRED TO]
RAHUL GUPTA VS. SHALINI AGARWAL [REFERRED TO]
Ispat Industries LTD VS. Deputy Commissioner of Income tax [REFERRED TO]
CESC LTD VS. Deputy Commissioner of Income tax [REFERRED TO]
M.P. STATE MINING CORPORATION LTD. VS. SANJEEV BHASKAR [REFERRED TO]
NAWAL KISHORE SHARMA VS. UNION OF INDIA [REFERRED TO]