(1.) RULE.
(2.) Heard learned advocate Mr. Jucky Lucky Chan for the applicant.
(3.) Though notice is served upon the respondent and sufficient time is also given to the respondent but today, also none is present for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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