ADESARA JIGNESHKUMAR HASMUKHLAL Vs. GUJARAT PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) Heard Mr.Swapneshwar Goutam, learned counsel for the petitioner and Ms.Yogini Parikh, learned advocate appearing for the Gujarat Public Service Commission.

(2.) . The petitioner has, by way of this petition, approached for the following reliefs:

(3.) . Facts in brief would indicate that the Gujarat Public Service Commission, published Advertisement No. 54/2020 - 2021 to 70/2020 on 10/11/2020 for various posts.