REGENT COMPUTRONICS PVT. LTD.

EXECUTIVE ENGINEER Appellant

V/S

Jagdish Gamit Respondents

Referred Judgements :-

GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. RAMESHWAR LAL GAHLOT [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [REFERRED TO]
PURSHOTTAMBHAI R KACHHADIA PATEL PRAFULBHAI PUNABHAI VS. STATE OF GUJARAT [REFERRED TO]
EXECUTIVE ENGINEER VS. CHETAN P OZA [REFERRED TO]
DHRAGANDHRA MUNICIPALITY VS. GANPATBHAI JETHABHAI MAKWANA [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. RAJ AMARSINH FULSINH [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. QUARESHI AHMEDBHAI PIYABHAI [REFERRED TO]
ASST. ENGINEER, RAJASTHAN DEV. CORP VS. GITAM SINGH [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]

JUDGEMENT

(1.) The present Special Civil Application challenges award dtd. 27/12/2005 in Reference(LCS) No.776 of 1999, whereby Labour Court-III, Surat partly allowed the reference, awarding reinstatement to the respondent workman with continuity in service but without any back-wages.

(2.) The brief facts leading to filing of the present Special Civil Application are as follows :-

(3.) Heard learned advocates for the respective parties at length and perused the documents on record.

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EXECUTIVE ENGINEER Vs. JAGDISH GAMIT

Referred Judgements :-

JUDGEMENT

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