PATEL CHIRAYU MAHESHBHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This Court at the time of issuance of notice on 2/2/2022 passed the following order:

(2.) Yesterday, the Corpus was found and this Court passed oral/ manual order:

(3.) Today, she is brought before us and is willing to join the petitioner who is also present before us through video conference from the office of learned advocate.