REGENT COMPUTRONICS PVT. LTD.

Patel Lilaben Vinodbhai Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

SUKUMAR MEHTA VS. DISTRICT REGISTRAR BIRTHS AND DEATHS [REFERRED TO]
MULLA FAIZAL ALIAS FAZILABANU SULEMAN IBRAHIM VS. STATE OF GUJARAT [REFERRED TO]
VIMAL M PATEL VS. STATE OF GUJARAT [REFERRED TO]
MANOJ OMPRAKASH GOEL VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) Leave to amend.

(2.) On 13/7/2022, this Court has passed following order:

(3.) Today, also no one has entered appearance on behalf of respondent No.2. Hence, this Court has no other option, but to decide the matter in absence of respondent No.2.

Click here to view full judgment.

PATEL LILABEN VINODBHAI Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address