LAWS(GJH)-2022-3-1261

RAMUBHAI RATNABHAI AHIR Vs. DHARMENDRA G.PANELIA

Decided On March 30, 2022
Ramubhai Ratnabhai Ahir Appellant
V/S
Dharmendra G.Panelia Respondents

JUDGEMENT

(1.) Heard Dr. Balram D. Jain, learned counsel appearing for petitioner and Mr. Chinmay M. Gandhi, learned counsel appearing for respondent No.1. Perused the case papers.

(2.) Present contempt proceedings have been initiated for alleged violation or willful disobedience of the orders dtd. 15/7/2019, 23/7/2019 and 15/1/2020 passed in Special Civil Application No.11931 of 2019.

(3.) For the purpose of convenience and immediate reference, said orders are extracted hereinbelow: