LAWS(GJH)-2022-9-749

JAYESH AMBALAL PATEL Vs. MIGWELD MACHINES LTD.

Decided On September 27, 2022
Jayesh Ambalal Patel Appellant
V/S
Migweld Machines Ltd. Respondents

JUDGEMENT

(1.) This Court on 26/9/2022 passed the order, which is required to be produced at this stage.

(2.) Today, learned advocate Mr. Anand Patel for Ms. Chaturvedi, learned advocate appearing for the applicant, on instructions seeks withdrawal of this matter.

(3.) Keeping all rights of the parties open, without entering into merits, permission as sought for is granted.