MEHTA VRAJLAL CHHAGANLAL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Though matter is listed at the stage of admission, by consent of learned advocates appearing for the parties, it is taken up for final disposal.

(2.) We have heard Mr. Nishit P. Gandhi, learned counsel appearing for the appellants and Mr. K.M. Antani, learned Assistant Government Pleader appearing for the State. Perused the records.

(3.) Facts in brief which has led to filing of this intra-court appeal can be crystalized as under :