LAWS(GJH)-2022-12-333

GHELABHAI PARBHUBHAI PATEL Vs. MUKESHBHAI MAGANBHAI PATEL

Decided On December 20, 2022
Ghelabhai Parbhubhai Patel Appellant
V/S
Mukeshbhai Maganbhai Patel Respondents

JUDGEMENT

(1.) Heard learned Advocate Mr.Yogendra Thakore for the petitioners and learned Advocate Mr.Rutvij Bhatt for the respondent.

(2.) Issue Rule returnable forthwith. Learned Advocate Mr.Bhatt for the respondent waives service of notice of Rule. With the consent of the parties, the present petition is taken up for final hearing.

(3.) By way of this petition, the petitioners have challenged order dtd. 25/6/2021 passed by the learned Additional Civil Judge, Chikhli below Exh. 20 in Regular Darkhast No.13 of 2019.