AMISHABEN DHIRENBHAI DHORDA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Ms.Sweta Lodha, learned advocate states that she has instructions to appear for and on behalf of complainant. She is permitted to file her Vakaltnama.

(2.) Ms.Lodha, learned advocate has tendered Affidavit. The same is taken on record.

(3.) Heard learned advocate for the respective parties.