LAWS(GJH)-2022-9-338

SUKHDEVSINGH LAKHUBHAI DODHIYA Vs. STATE OF GUJARAT

Decided On September 20, 2022
Sukhdevsingh Lakhubhai Dodhiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule. Learned AGP waives service.

(2.) Heard Mr. Patel, learned advocate for the petitioners. He would fairly submit that the issue was decided by this Court vide order dtd. 21/7/2022 passed in SCA No.3088 of 2021 and allied matters. The order reads as under:

(3.) In view of above, this petition stands dismissed. Rule is discharged. No costs.