(1.) Heard learned advocate Mr. Premal S. Rachh for the applicants.
(2.) Learned APP Ms. Maithili Mehta is present for the Respondent - State of Gujarat.
(3.) Rule. Learned APP Ms. Maithili Mehta waives service of notice of Rule on behalf of the Respondent - State of Gujarat.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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