BHARATBHAI CHANDRAPRASAD PUROHIT Vs. STATE OF GUJARAT

Referred Judgements :-

SHEO SWARUP V. KING EMPEROR [REFERRED TO]
TULSIRAM KANU VS. STATE [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
M G AGARWAL M K KULKARNI VS. STATE OF MAHARASHTRA [REFERRED TO]
KHEDU MOHTON VS. STATE OF BIHAR [REFERRED TO]
BALAK RAM MOHD SAYEED KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED TO]
SHAMBHOO MISSIR SARABJITCHAMAR VS. STATE OF BIHAR [REFERRED TO]
SAMBASIVAN VS. STATE OF KERALA [REFERRED TO]
BHAGWAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
SHAILENDRA PRATAP VS. STATE OF UTTAR PRADESH [REFERRED TO]
NARENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
BUDH SINGH VS. STATE OF UP [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM VEER SINGH [REFERRED TO]
S RAMA KRISHNA VS. S RAMI REDDY [REFERRED TO]
STATE OF U P VS. BANNE ALIAS BAIJNATH [REFERRED TO]
PERLA SOMASEKHARA REDDY VS. STATE OF A P [REFERRED TO]
GAMINI BALA KOTESWARA RAO VS. STATE OF A P [REFERRED TO]
DHANAPAL VS. STATE [REFERRED TO]
ARULVELU VS. STATE [REFERRED TO]
RAM SINGH ALIAS CHHAJU VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
BABU VS. STATE OF KERALA [REFERRED TO]
MALLIKARJUN KODAGALI VS. STATE OF KARNATAKA [REFERRED TO]