PANDOR MAHENDRASINH BHARATSINH Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Gautam Joshi, learned senior counsel assisted by Mr. Vyom H. Shah, learned advocate for the petitioner, Mr. H.S. Munshaw, learned counsel for respondent No.2 and Mr. Kurven Desai, learned AGP for the respondent - State.

(2.) The Challenge in this petition is to the order of dismissal dated 18.7.2018 passed by the respondent - authority.

(3.) Mr. Joshi, learned senior counsel for the petitioner would rely on the CAV judgment passed in similar matter by the coordinate Bench of this Court namely; SCA No.9967 of 2018 dated 31.7.2018. He further requested to pass the similar order in this order. The order dated 18.1.2022 reads as under: