DARA KAIKHUSHROO DEBOO Vs. UNION OF INDIA

JUDGEMENT

(1.) Mr. Zubin Bharda, the learned advocate appearing for the writ-applicant seeks permission to withdraw the writ- application in view of the settlement arrived at between the parties. An affidavit placing the facts with regard to the aforesaid settlement are placed on record by way of an affidavit dtd. 23/4/2022. The said affidavit reads thus :-