PRAHLADBHAI RAMBHAI RAM Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This application is by the applicant under Sec. 439 of the Code of Criminal Procedure, 1973 for regular bail in connection with FIR registered as C.R. No. 11193050220257 of 2022 with Rajula Police Station, Amreli for the offence punishable under Ss. 376(2)(N), 323, 506(2) of the Indian Penal Code.