AMBE PUBLIC SCHOOL Vs. STATE OF GUJARAT

Referred Judgements :-

COMMISSIONER OF CENTRAL EXCISE,AHMEDABAD VS. ASARWA MILLS [REFERRED TO]
J.K. INDUSTRIES LIMITED AND ANOTHER VS. UNION OF INDIA AND OTHERS [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LTD VS. WORKMEN EMPLOYED UNDER APPELLANT NO 1 WORKMEN EMPLOYED UNDER APPELLANT NO 2 [REFERRED TO]
AHMEDABAD MISCELLANEOUS INDUSTRIAL WORKERS UNION VS. AHMEDABAD ELECTRICITY CO LIMITED [REFERRED TO]
PREMIER AUTOMOBILES LIMITED VS. UNION OF INDIA [REFERRED TO]
P K BADIANI VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
KARNAL IMPROVEMENT TRUST KARNAL VS. PARKASH WANTI DEAD [REFERRED TO]
STATE BANK OF PATIALA PATIALA VS. COMMISSIONER OF INCOME TAX PATIALA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
MODERN SCHOOL VS. UNION OF INDIA [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
S A BUILDERS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DELHI ELECTRICITY GULATORHY COMMISSION VS. BSES YAMUNA POWER LIMITED [REFERRED TO]
ACTION COMMITTEE UN AIDED PVT SCHOOLS VS. DIRECTOR EDUCATION DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN JUTE MILLS ASSOCIATION [REFERRED TO]
LISIE MEDICAL AND EDUCATIONAL INSTITUTIONS VS. STATE OF KERALA [REFERRED TO]
I.C.D.S. LTD VS. |COMMISSIONER OF INCOME TAX [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJASTHAN AND GUJARATI CHARITABLE FOUNDATION POONA [REFERRED TO]
VASAVI ENGINEERING COLLEGE PARENTS ASSOCIATION VS. STATE OF TELANGANA [REFERRED TO]
INDIAN SCHOOL, JODHPUR VS. STATE OF RAJASTHAN [REFERRED TO]