MOHANBHAI JODHABHAI DESAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Letter dtd. 26/8/2022 issued by the National Centre for Polar and Ocean Research, Earth System Science Organization, Ministry of Earth Sciences (Government of India), Headland Sada, Vasco-da-Gama, Goa 403 804 India produced by the respondent no.2 wife is taken on record.

(2.) This court had directed the applicant Mohanbhai Jodhabhai Desai to remain present before this court today but, as per the instructions given by the applicant to his learned advocate Shri Jaydeep Sindhi, applicant is residing at Rajasthan and not residing at abroad.

(3.) But, considering the aforesaid letter dtd. 26/8/2022 produced by the respondent no.2 wife, it transpires that prsent applicant is not residing in India but residing at abroad at his job place. Thus, such kind of misstatement or misinformation provided by the present applicant to his lawyer is not acceptable by any manner.