(1.) From the cause list, it appears that notice was duly served to respondent No.2 but, when the matter was called out nobody was appeared to assist the Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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