LAWS(GJH)-2022-10-237

RAJESH Vs. STATE OF GUJARAT

Decided On October 10, 2022
RAJESH Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned Senior Advocate Mr. Amit Desai with learned Senior Advocate Mr. Nirupam Nanawaty with learned advocate Mr. Keyur Gandhi and learned Advocate Mr. Maulik Sheth on behalf of the applicant.

(2.) Heard learned Assistant Public Prosecutor Mr. L. B. Dabhi for the respondent-State

(3.) Heard learned Senior Advocate Mr. S. I. Nanavati with learned Advocate Mr. Vaibhav Shukla on behalf of the first informant.