ASHABEN MANIBHAI DESAI Vs. JAMNABHAI SARVAJANIK KANYA VIDHYALAYA

JUDGEMENT

(1.) Rule returnable forthwith. Mr. Kurven Desai, learned Assistant Government Pleader waives service of notice of Rule for the respondents.

(2.) Even in two rounds today, Mr. M.R. Vyas, learned counsel appearing for respondent Nos.1 and 2 remained absent. Though served, nobody appears for respondent No.3. Mr. Kurven Desai, learned Assistant Government Pleader appeared for and on behalf of respondent No.4.

(3.) Heard Mr. R. R. Marshall, learned Senior Counsel assisted by Mr. Savan Pandya, learned advocate for the petitioner in Special Civil Application No.8184 of 2019 and Ms. Yogini V. Parikh, learned advocate in Special Civil Application No.14336 of 2019.