(1.) ADMIT. Learned advocates appears and waives service of notice of admission on behalf of the respective respondents.
(2.) Though served, the respondent No.2 has chosen not to appear.
(3.) The present appeal has been filed seeking the following prayers:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN