KAMLA DAHYABHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Learned Assistant Government Pleader waives service of notice on behalf of the respondent No.1.

(2.) Pursuant to the order passed by this Court dtd. 15/12/2022, Dr.Trupti A. Desai, (I/c) Additional Director of Medical Services, is present before this Court.

(3.) With the consent of the learned advocates for the respective parties, the matter is taken up for final hearing today.