JAYESHBHAI ISHVARBHAI CHAUHAN Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard learned advocate Mr. B.N.Limbachia for the petitioner, learned Assistant Government Pleader Mr. Dhawan Jayswal for the respondent-State and learned advocate Mr. Siddharth H. Dave for respondent No.7.

(2.) Leave to add The Mamlatdar, Lambha is permitted.

(3.) Rule returnable forthwith. Learned AGP waives service of notice of rule on behalf of the respondent-state and learned advocate Mr. Siddharth Dave waives service of notice of rule on behalf of respondent No.7.