MAKSUDBHAI ABDULRASUL MANSURI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) ORAL JUDGMENT 1. RULE returnable forthwith. Mr.Utkarsh Sharma learned AGP waives service of notice of Rule on behalf of the respondent Nos.1 and 2, Ms.Niyati Vaishnav learned advocate for Mr.Pinakin Raval learned advocate waives service of notice of Rule on behalf of the respondent no.3, Mr.D.K.Chaudhary learned advocate waives service of notice of Rule on behalf of the respondent No.5. Though served, nobody appears for respondent no.4.

(2.) With the consent of learned advocates for the respective parties, the petition is taken up for final hearing.

(3.) Heard Ms.Tejal Vashi learned advocate for the petitioner and the concerned advocates for the respective respondents.