(1.) The present petitioner has filed the present petition with the following main prayers :
(2.) Rule. Learned advocates waive service of notice of rule on behalf of respective respondents. With joint request, the present petition is taken up for hearing finally today.
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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