LAWS(GJH)-2022-10-397

JOHNSON ENTERPRISE PVT. LIMITED Vs. MANAGER

Decided On October 07, 2022
Johnson Enterprise Pvt. Limited Appellant
V/S
MANAGER Respondents

JUDGEMENT

(1.) The Official Liquidator for M/s.Johnson Enterprise Pvt. Limited (in liquidation) has submitted the following report :

(2.) In view of the aforesaid submissions, this Court passes the following order :

(3.) The Official Liquidator Report stands disposed of accordingly.