PRANNATH SARWAN NATH SHETTY Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. P.P. Majmudar, the learned advocate appearing for the applicant and Ms. M.D. Mehta, the learned Additional Public Prosecutor appearing for the respondent - State.

(2.) By way of this application, the applicant has prayed for the following reliefs :-

(3.) Pass any such other and/or further orders that may be thought just and proper, in the facts and circumstances of the present case."