LAWS(GJH)-2022-6-616

SARALABEN RASHMIKANT DHOLKIYA Vs. STATE OF GUJARAT

Decided On June 29, 2022
Saralaben Rashmikant Dholkiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Shivang Shah, learned advocate appearing for the petitioner and Mr. Utkarsh Sharma, learned AGP on behalf of the respondent-State. Though served none appears for the respondent no. 3 Nagarpalika.

(2.) Rule. Mr. Sharma, learned Assistant Government Pleader for the respondent - State waives service of notice of Rule.

(3.) On 21/9/2021, this Court has passed the following order: